L. NARAYANA SWAMY, . RAVI MALIMATH

106 recorded High Court judgment(s) · 2021–2022

Courts

Disposal nature

Recent judgments

• CHAIN SINGH v. STATE OF HP — Himachal Pradesh High Court (2022-06-15)
• SUSHIL KUKREJA AND ORS v. S.C. KAINTHLA AND ORS — Himachal Pradesh High Court (2021-03-22)
• SUSHIL KUKREJA AND ORS v. RAJEEV BHARDWAJ AND ORS — Himachal Pradesh High Court (2021-03-22)
• RAMESH CHAND v. HP STATE FOREST CORPORATION AND OTHERS — Himachal Pradesh High Court (2021-02-26)
• NARAD v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2021-02-26)
• SHIWALIK EDUCATIONAL SOCIETY v. THE CHIEF EXECUTIVE OFFICER AND ORS — Himachal Pradesh High Court (2021-02-26)
• MOHINDER TEGTA v. STATE OF HP AND ORS — Himachal Pradesh High Court (2021-02-26)
• Arjun Singh v. STATE OF HP — Himachal Pradesh High Court (2021-02-26)
• KEWAL SINGH v. STATE OF HP AND ORS — Himachal Pradesh High Court (2021-02-26)
• M/S KANWAR AND PARTNERS v. STATE OF HP AND ORS — Himachal Pradesh High Court (2021-02-25)