L. NARAYANA SWAMY, . JYOTSNA REWAL DUA
806 recorded High Court judgment(s) · 2018–2021
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 806 |
Disposal nature
| Disposed Off | 801 |
| Dismissed | 2 |
| Allowed | 2 |
| Admitted & Disposed Off | 1 |
Recent judgments
- BHAGAT SINGH v. STATE OF HP AND ORS — Himachal Pradesh High Court (2021-03-24)
- MOHI RAM v. HRTC AND ORS — Himachal Pradesh High Court (2021-03-24)
- Managing Director HPPCL v. Amit Bhardwaj — Himachal Pradesh High Court (2021-03-24)
- SWAMI RAM v. STATE OF HP AND ORS — Himachal Pradesh High Court (2021-03-24)
- GAUTAM SEN v. STATE OF HP AND ORS — Himachal Pradesh High Court (2021-03-24)
- GEETA DEVI v. FINANCIAL COMMISSIONER (APPEALS) AND OTHERS — Himachal Pradesh High Court (2021-03-24)
- SOUJI DEVI v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2021-03-24)
- SATISH CHANDRA MISHRA v. UNION OF INDIA AND OTHERS — Himachal Pradesh High Court (2021-03-24)
- GEETA DEVI v. FINANCIAL COMMISSIONER (APPEALS) AND OTHERS — Himachal Pradesh High Court (2021-03-24)
- Vijay Kumar Sharma v. STATE OF HP — Himachal Pradesh High Court (2021-03-23)
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