L. NARAYANA SWAMY

41 recorded High Court judgment(s) · 2019–2021

Courts

Disposal nature

Recent judgments

• HEMANT AGGARWAL S/O MAHESH RAI AGGARWAL v. V KARE BIO TECH AND OTHERS — Himachal Pradesh High Court (2021-04-30)
• M/S JAI PRAKASH AND SONS v. NIT AND ANR — Himachal Pradesh High Court (2021-03-26)
• ASHWANI KUMAR SOOD v. STATE OF HP AND ANOTHER — Himachal Pradesh High Court (2021-03-26)
• SANJEEV KUMAR THAKUR v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2021-03-26)
• BALAK RAM CONTRACTOR v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2021-03-19)
• NARESH KUMAR v. RAKESH KUMAR — Himachal Pradesh High Court (2021-03-19)
• BHUPINDER PAUL MAHAJAN v. STATE OF HP AND ANR — Himachal Pradesh High Court (2021-03-19)
• TUSHAR GOEL v. PRINCIPAL CHIEF CONSERVATOR OF FOREST, WILDLIFE, AND OTHERS — Himachal Pradesh High Court (2021-03-19)
• RAJIV NEGI v. THE CHIEF ENGINEER SOUTH ZONE HP PUBLIC WORKS DEPARTMENT SHIMLA AND ANOTHER — Himachal Pradesh High Court (2021-03-19)
• SHIV RAM GOVT CONTRACTOR v. STATE OF HP AND ANR — Himachal Pradesh High Court (2021-03-05)