L.NARAYANA SWAMY

16,123 recorded High Court judgment(s) · 2009–2022

Courts

Karnataka High Court

16123

DISPOSED	4831
DISMISSED	4140
ALLOWED	2983
Partly Allowed	1666
Dismissed for Non-Prosecution	1108
REJECTED	939
ALLOWED AND REMANDED	179
IA/Memo/VK/OP in disposal	145

BHIMASHA S/O SHIVAPPA v. THE CHIEF ENGINEER AND ORS — Karnataka High Court (2022-01-11)
DR THEJASWINI P H D/O HONNAIAH v. UNIVERSITY OF MYSORE REP BY ITS REGISTRAR — Karnataka High Court (2019-09-24)
SRI PRAKASH LAMANI S/O KALLAPPA LAMANI v. THE VICE CHANCELLOR — Karnataka High Court (2019-09-24)
DR VISHWANATHA S/O SRI MALLEGOWDA v. THE STATE OF KARNATAKA — Karnataka High Court (2019-09-24)
DR THEJASWINI P H D/O HONNAIAH v. UNIVERSITY OF MYSORE REP BY ITS REGISTRAR — Karnataka High Court (2019-09-24)
DR SWARNAMALA SIRSI v. THE UNIVERSITY OF MYSORE — Karnataka High Court (2019-09-24)
SMT (DR) N LAXMIDEVI v. UNIVERSITY OF MYSORE — Karnataka High Court (2019-09-24)
DR VISHWANATHA S/O SRI MALLEGOWDA v. UNIVERSITY OF MYSORE — Karnataka High Court (2019-09-24)
DR ARUN DAS v. UNIVERSITY OF MYSORE — Karnataka High Court (2019-09-24)
DR BASAVARAJ P DONUR S/O PARUTAYYA K.DONUR v. DR SHASHIDHAR PRASAD — Karnataka High Court (2019-09-24)