L. NARAYANA SWAMY, . ANOOP CHITKARA
1,550 recorded High Court judgment(s) · 2011–2023
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 1550 |
Disposal nature
| Disposed Off | 1527 |
| (unspecified) | 10 |
| Dismissed | 8 |
| Allowed To be withdrawn | 3 |
| Abated | 1 |
| Allowed | 1 |
Recent judgments
- M/S TECHNO FEB MULTIPLE SERVICES v. STATE OF HP AND ORS — Himachal Pradesh High Court (2023-04-25)
- M/S TRIGARTA INTEGRATED SERVICES LTD v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2022-01-03)
- DEVENDER SINGH AND OTHERS v. THE EXECUTIVE ENGINEER AND OTHERS — Himachal Pradesh High Court (2021-06-30)
- SATISH CHANDRA MISHRA v. UNION OF INDIA AND OTHERS — Himachal Pradesh High Court (2021-06-30)
- PREM LAL v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2021-06-30)
- DIMPAL v. HRTC — Himachal Pradesh High Court (2021-06-30)
- TRILOK THAKUR v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2021-06-29)
- DUNI CHAND v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2021-06-29)
- COURT ON ITS OWN MOTION v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2021-06-29)
- BALBIR SINGH v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2021-06-29)
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