L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR

1,174 recorded High Court judgment(s) · 2016–2019

Courts

Karnataka High Court

1174

DISPOSED	569
DISMISSED	501
Dismissed for Non-Prosecution	55
ALLOWED	34
IA/Memo/VK/OP in disposal	10
REJECTED	3
ALLOWED AND REMANDED	1
Abated	1

M/S VENKATESHWARA STONE CURSHER v. THE STATE OF KARNATAKA — Karnataka High Court (2019-04-26)
M/S. K.V.R. STONE CRUSHER v. THE STATE OF KARNATAKA — Karnataka High Court (2019-04-26)
SRI VENKATARAMANA SWAMY COLLEGE v. THE STATE OF KARNATAKA — Karnataka High Court (2019-04-26)
M/S VIGNESHWARA STONE CRUSHER v. THE STATE OF KARNATAKA — Karnataka High Court (2019-04-26)
M/S SRI RAMA STONE CRUSHER v. THE STATE OF KARNATAKA — Karnataka High Court (2019-04-26)
M/S. K. K. STONE CRUSHER v. THE STATE OF KARNATAKA — Karnataka High Court (2019-04-26)
M/S C A STONE CRUSHER v. THE STATE OF KARNATAKA — Karnataka High Court (2019-04-26)
M/S. BAHWAN CYBER TEK PVT. LTD. v. GENERAL MANAGER — Karnataka High Court (2019-04-26)
SHANKAR v. STATE OF KARNATAKA — Karnataka High Court (2019-04-26)
M/S PUSHPA STONE CURSHER v. THE STATE OF KARNATAKA — Karnataka High Court (2019-04-26)