L.NARAYANA SWAMY (AG.CJ),ASHOK G.NIJAGANNAVAR

51 recorded High Court judgment(s) · 2019–2019

Courts

Disposal nature

Recent judgments

• SRI. G. RAMASWAMY v. MANAGING DIRECTOR & DISCIPLINARY AUTHORITY — Karnataka High Court (2019-03-25)
• KOTA VIDYA SANGHA v. STATE OF KARNATAKA — Karnataka High Court (2019-03-25)
• REVANNA v. M/S UNITED INDIA INSURANCE CO LTD — Karnataka High Court (2019-02-16)
• MRS.S REVATHI v. M/S ICICI LOMBARD GEN. INSURANCE CO. LTD — Karnataka High Court (2019-02-16)
• SATEESHA RANJANAGI v. SRI ANAND R, MAJOR — Karnataka High Court (2019-02-16)
• SAIRA BANU v. MATHEW — Karnataka High Court (2019-02-16)
• SRI. CHANDRAPPA N v. JAMEEL RIZWAN JAMSHEED — Karnataka High Court (2019-02-16)
• PRATHVIRAJ S SHET v. AUTHORIZED OFFICER N W K R T C — Karnataka High Court (2019-02-16)
• SMT HEMALATHA v. AMEER CRANE SERVICES — Karnataka High Court (2019-02-16)
• RELIANCE GENERAL INSURANCE CO. LTD. v. GOWRI S SHETTY — Karnataka High Court (2019-02-16)