LexL.NARAYANA SWAMY (AG.CJ)
256 recorded High Court judgment(s) · 2016–2019
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 256 |
Disposal nature
| Partly Allowed | 165 |
| DISMISSED | 46 |
| DISPOSED | 29 |
| ALLOWED | 5 |
| REJECTED | 5 |
| ALLOWED AND REMANDED | 4 |
| IA/Memo/VK/OP in disposal | 1 |
| Abated | 1 |
Recent judgments
- ORIENTAL INSURANCE CO LTD v. SRI NARAYANASWAMY — Karnataka High Court (2019-04-25)
- NAGARAJA S v. NATIONAL HIGHWAYS AUTHORITY OF INDIA — Karnataka High Court (2019-04-23)
- DR JUSTICE K BHAKTHAVATSALA v. SENIOR ACCOUNTS OFFICER — Karnataka High Court (2019-04-12)
- THE CHAIRMAN AND MANAGING DIRECTOR v. SRI M.D. CHANDRASHEKAR — Karnataka High Court (2019-04-12)
- MOHAN SUVARNA v. MUKKA WELFARE SOCIETY — Karnataka High Court (2019-04-12)
- SMT. GODAVARI v. THE DEPUTY LABOUR COMMISSIONER — Karnataka High Court (2019-04-05)
- SMT RENUKAMMA v. SRI BANGARU SRINIVASAN — Karnataka High Court (2019-04-05)
- SRI. PRATHAP v. THE DISTRICT & SESSIONS JUDGE — Karnataka High Court (2019-04-05)
- SYED SOHIB v. MANJUNATHA S M — Karnataka High Court (2019-04-04)
- SRI IMRAN KHAN v. G R RANGARAJU — Karnataka High Court (2019-04-04)