L.NARAYANA SWAMY,A.S.PACHHAPURE

65 recorded High Court judgment(s) · 2015–2015

Courts

Disposal nature

Recent judgments

• AMBARAYA S/O SHIVASHARANAPPA v. THE CHIEF ENGINEER, — Karnataka High Court (2015-02-26)
• THE STATE THROUGH SPECIAL LAND ACQUISITION OFFICER v. LAXMANRAO S/O BABAJIRAO AND ORS — Karnataka High Court (2015-02-26)
• SMT. SARDAR BEGUM W/O SYED KHALEELULLA HUSSAINI v. STATE OF KARNATAKA THROUGH AND ANR — Karnataka High Court (2015-02-26)
• THE STATE OF KARNATAKA THROUGH THE SPECIAL LAND v. AMBARAYA S/O SHIVASHARANAPPA AND ORS — Karnataka High Court (2015-02-26)
• GANGAPPA S/O HUCHAPPA PUJARI v. THE CHIEF ENGINEER, — Karnataka High Court (2015-02-26)
• THE STATE OF KARNATAKA THROUGH THE SPECIAL LAND v. ADITYA S/O NINGANGOUDA AND ORS — Karnataka High Court (2015-02-26)
• SHAKUNTALA W/O PEERAPPA v. THE CHIEF ENGINEER, — Karnataka High Court (2015-02-26)
• SHIVAPAD v. THE STATE OF KARNATAKA — Karnataka High Court (2015-02-25)
• SRI. SAMSON S/O ANANDAPPA AND ANR v. SRI. RAJKUMAR KATRI AND ORS — Karnataka High Court (2015-02-24)
• RAMLU SON OF SHIVAYYA v. THE STATE OF KARNATAKA, — Karnataka High Court (2015-02-24)