L.NARASIMHA REDDY,T.SUNIL CHOWDARY
75 recorded High Court judgment(s) · 2013–2014
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 75 |
Disposal nature
| ANSWERED | 16 |
| ALLOWED NO COSTS | 15 |
| DISMISSED NO COSTS | 15 |
| DISMISSED | 11 |
| DISPOSED OF NO COSTS | 6 |
| DISMISSED FOR DEFAULT | 4 |
| CLOSED NO COSTS | 4 |
| DISMISSED AS INFRUCTUOUS | 2 |
Recent judgments
- L. V.V.S. Narayana, v. Mr. A. Gopi. — Telangana High Court (2014-12-19)
- Mr.Y.Ramachandra Reddy v. Addl.Commissioner of Income Tax — Telangana High Court (2014-10-28)
- Commissioner of Income Tax, v. Grandhi Venkata Ramana, — Telangana High Court (2014-10-28)
- The Commissioner of Income Tax/VI v. Sri Kishore Chand Jain — Telangana High Court (2014-10-28)
- Commissioner of Income Tax v. Shri Ramdas Motor Transport Ltd. — Telangana High Court (2014-10-24)
- COMM. OF INCOME TAX II HYD v. PREMIER EXPLOSIVE LTD — Telangana High Court (2014-10-10)
- THE COMMISSIONER OF CENTRAL EXCISE HYD v. M/S VIJAYANAND TEXTILES MILLS P LTD — Telangana High Court (2014-09-24)
- The Trustees of HEH, v. The Commissioner of Wealth Tax-VI — Telangana High Court (2014-09-24)
- THE COMMISSIONER OF INCOMETAX HYD v. DIAMOND HATCHERIES HYD — Telangana High Court (2014-09-24)
- COMMISSIONR OF INCOME TAX-6 HYD v. CH.PAPI REDDY HYD — Telangana High Court (2014-09-24)
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