LexL.NARASIMHA REDDY,M.S.K.JAISWAL
533 recorded High Court judgment(s) · 2007–2014
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 533 |
Disposal nature
| ALLOWED NO COSTS | 235 |
| DISMISSED NO COSTS | 106 |
| PARTLY ALLOWED NO COSTS | 60 |
| DISMISSED | 56 |
| WITHDRAWN | 16 |
| DISMISSED AS INFRUCTUOUS | 15 |
| DISPOSED OF NO COSTS | 14 |
| DISMISSED FOR DEFAULT | 10 |
Recent judgments
- The Special Deputy Collector v. Y.E. Chinna Chennappa — Telangana High Court (2014-12-26)
- Smt. Soujanya v. Sri Y.Raj Kumar — Telangana High Court (2014-10-31)
- Smt Mamtha Jain v. Sri Maheep Jain — Telangana High Court (2014-10-10)
- Shri Edara Baldev v. Smt.Tatineni Mayuri — Telangana High Court (2014-07-25)
- Smt. Tatineni Mayuri v. Sri Edara Baldev — Telangana High Court (2014-07-25)
- Shri Edara Baldev v. Smt.Tatineni Mayuri — Telangana High Court (2014-07-25)
- Metta Shankara Rao, v. The State of Andhra Pradesh, — Telangana High Court (2014-07-11)
- The First Additional District AND Sessions Judge, v. Metta Shankara Rao, — Telangana High Court (2014-07-11)
- In Re.. v. Sri N. Nandha Gopal, — Telangana High Court (2014-07-04)
- General Manager, v. Devarj Venkateswhar Rao — Telangana High Court (2014-06-24)