LexL.NARASIMHA REDDY,K.G.SHANKAR
149 recorded High Court judgment(s) · 2003–2013
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 148 |
| Andhra Pradesh High Court | 1 |
Disposal nature
| ALLOWED NO COSTS | 47 |
| DISMISSED NO COSTS | 33 |
| DISPOSED OF NO COSTS | 21 |
| PARTLY ALLOWED NO COSTS | 16 |
| WITHDRAWN | 10 |
| CLOSED NO COSTS | 6 |
| DISMISSED | 6 |
| DISMISSED AS INFRUCTUOUS | 5 |
Recent judgments
- Smt . Meghi Saroja v. Smt.M.Divya , G.Vijaya Kumari, — Telangana High Court (2013-12-06)
- Batta Beerappa v. M/s. Shubham Builders and Developers — Telangana High Court (2013-08-23)
- Satyam Venture Engineering services Pvt Limited v. Venture Global Engineering LLC, — Telangana High Court (2013-08-23)
- M/s. Satyam Computer Services Limited, v. Venture Global Engineering LLC, — Telangana High Court (2013-08-23)
- M/s. Satyam Computer Services Limited v. Venture Global Engineering LLC, — Telangana High Court (2013-08-23)
- Satyam Venture Engineering services Pvt Limited v. Venture Global Engineering LLC, — Telangana High Court (2013-08-23)
- M/S. Satyam Computer Services Limited v. Venture Global Engineering LLC, — Telangana High Court (2013-08-23)
- Tech Mahindra Limited v. Venture Global Engineering LLC — Telangana High Court (2013-08-23)
- Smt. Anandamayee, v. Sri Rupesh Nandanoore — Telangana High Court (2013-04-29)
- Srinivas Kollipara v. Smt.Smita Prasad [Maiden Name] , — Telangana High Court (2013-04-29)