L.NARASIMHA REDDY,D.APPA RAO
85 recorded High Court judgment(s) · 2006–2006
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 85 |
Disposal nature
| (unspecified) | 30 |
| DISPOSED OF NO COSTS | 25 |
| DISMISSED | 12 |
| ALLOWED NO COSTS | 8 |
| DISMISSED NO COSTS | 5 |
| CLOSED NO COSTS | 2 |
| WITHDRAWN | 2 |
| ORDERED | 1 |
Recent judgments
- N.Mohan Reddy, v. The Deputy Transport Commissioner, — Telangana High Court (2006-06-23)
- D.Venkateswara Rao v. The Govt of Andhra Pradesh, rep.by its Principal Secretary — Telangana High Court (2006-06-02)
- Garla Rama Devi, v. The Govt of A.P., Rep by the Chief Secretary, — Telangana High Court (2006-05-31)
- Rokkala Sadguna Seela, v. The Station House Officer, Ananthapalli Police Station, — Telangana High Court (2006-05-30)
- V. Bhavani, v. The Deputy Director, Director of Revenue Intelligence, — Telangana High Court (2006-05-30)
- M. Srinivas, v. The District Educational Officer, — Telangana High Court (2006-05-30)
- M/s.Rayalaseema Steel Re-rolling Mills, Pathergatti v. The Commercial Tax Officer, Lord Bazar Circle, — Telangana High Court (2006-05-30)
- Adivasi Chaitanya Samithi (R/c.No. 7794/20010, v. The Government of Andhra Pradesh, — Telangana High Court (2006-05-30)
- M/s Shivani 70MM theatre, v. TheEntertainment Tax Officer, — Telangana High Court (2006-05-30)
- M/s.Hindustan Coca Cola Beverages Private Limited v. The Assistant Commissioner (CT) LTU — Telangana High Court (2006-05-30)
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