LexL.NARASIMHA REDDY
27,163 recorded High Court judgment(s) · 2001–2015
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 27148 |
| Andhra Pradesh High Court | 15 |
Disposal nature
| DISPOSED OF NO COSTS | 11786 |
| ALLOWED NO COSTS | 5245 |
| DISMISSED NO COSTS | 2956 |
| DISMISSED | 2678 |
| CLOSED NO COSTS | 1523 |
| WITHDRAWN | 1260 |
| DISMISSED AS INFRUCTUOUS | 777 |
| PARTLY ALLOWED NO COSTS | 514 |
Recent judgments
- Azam Khan S/o Ahmed Khan v. The APNPDC LTd., rep by its Chairman AND Managing — Telangana High Court (2015-09-08)
- Syed SHahid Lateef v. Mrs. Munawar sultana — Telangana High Court (2014-12-29)
- Ramaswamy (died) v. Smt. Ratan Bai (died) — Telangana High Court (2014-12-29)
- Smt. Kamalamma v. Smt. Ratan Bai (died) Per LR.s — Telangana High Court (2014-12-29)
- Venkatswamy (died) Per L.R. v. Smt. Ratan Bai (died) Per L.Rs. — Telangana High Court (2014-12-29)
- Narasimha v. Ratan Bai (Died) — Telangana High Court (2014-12-29)
- T.Narender Das v. Smt. Ratan Bai (died) Per L.Rs. — Telangana High Court (2014-12-29)
- St. Thomas (SPG) Tamil Church Society, v. Smt. Syesha Siddiqui, — Telangana High Court (2014-12-29)
- St.Thomas [SPG] Tamil Church Soceity v. M/s.Ajanta Tours and Travels — Telangana High Court (2014-12-29)
- ST. Thomas [SPG] Tamil Church Society, v. M/S Srinath Balaji Mithnai Bhandar and Sweets, — Telangana High Court (2014-12-27)