L.N. MITTAL, S. KHEHAR

37 recorded High Court judgment(s) · 2007–2007

Courts

Disposal nature

Recent judgments

• JASWINDER KAUR v. STATE OF PUNJAB AND OR.S — Punjab & Haryana High Court (2007-05-30)
• CHARAN KAMAL SINGH AND ORS. v. STATE OF PB. AND ORS. — Punjab & Haryana High Court (2007-05-29)
• SAROJ v. STATE OF PB. AND ORS. — Punjab & Haryana High Court (2007-05-29)
• RAMITA KAUR RANDHAWA AND ANR. v. STATE OF PB. AND ORS. — Punjab & Haryana High Court (2007-05-29)
• RAJPAL AND ORS v. ST OF PB AND ORS — Punjab & Haryana High Court (2007-05-29)
• RAMDEEP SINGH @ RAMANDEEP SINGH & ORS. v. STATE OF PUNJAB — Punjab & Haryana High Court (2007-05-22)
• MOHINDERJIT JOSHI v. STATE OF PUNJA ETC. — Punjab & Haryana High Court (2007-05-22)
• JASPAL SINGH v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2007-05-17)
• SUSHIL KUMAR v. STATE OF PB AND ORS. — Punjab & Haryana High Court (2007-05-14)
• INDERJIT SINGH DHAMI v. STATE OF PB. AND ORS. — Punjab & Haryana High Court (2007-05-14)