L.N. MITTAL,. MEHTAB S. GILL

38 recorded High Court judgment(s) · 2004–2012

Courts

Disposal nature

Recent judgments

• MANGAL SAIN v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2012-08-09)
• BALBIR KAUR v. BALDEV SINGH — Punjab & Haryana High Court (2009-03-19)
• BALDEV SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2009-03-17)
• KULWANT SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2009-03-16)
• HARJINDER AND ANOTHER v. STATE OF PUNJAB — Punjab & Haryana High Court (2009-03-05)
• SUKHDEV SINGH v. STATE OF PB. — Punjab & Haryana High Court (2009-03-03)
• JASVEER SINGH v. STATE OF PB — Punjab & Haryana High Court (2009-03-03)
• HARNAM SINGH v. PB.STAET — Punjab & Haryana High Court (2009-03-03)
• RANJIT SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2009-03-03)
• JAI BHAGWAN v. STATE OF PB. — Punjab & Haryana High Court (2009-03-02)