L.N. MITTAL,. ADARSH KUMAR GOEL

101 recorded High Court judgment(s) · 2008–2008

Courts

Disposal nature

Recent judgments

• C I T v. HARBANS LAL SARNA — Punjab & Haryana High Court (2008-12-23)
• KRISHAN LAL v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2008-12-22)
• ANIL KUMAR JINDAL v. CENTRAL BANK OF INDIA AND ORS. — Punjab & Haryana High Court (2008-12-22)
• COMMISSIONER OF INCOME TAX v. MAHIPAL SINGH — Punjab & Haryana High Court (2008-12-22)
• COMMISSIONER OF WEALTH TAX-II v. BEGUM MUNAWAR-UL-NISHA — Punjab & Haryana High Court (2008-12-22)
• C I T v. WAHEGURU SINGH — Punjab & Haryana High Court (2008-12-22)
• COMMISSIONER OF INCOME TAX v. M/S EASTMAN INDUSTRIES — Punjab & Haryana High Court (2008-12-22)
• M/S WAVE INDUSTRIES PVT. LTD. v. STATE OF PUNJAB ETC. — Punjab & Haryana High Court (2008-12-22)
• COMMR. OF WEALTH TAX, LDH-II v. BEGUM MUNAWAR UL-NISHA — Punjab & Haryana High Court (2008-12-22)
• RAMESH KUMAR v. HARYANA TOURISM CORP. — Punjab & Haryana High Court (2008-12-18)