L.N. MITTAL

10,432 recorded High Court judgment(s) · 1952–2025

Courts

Disposal nature

Recent judgments

• BAHADUR SINGH v. HARBHAJAN SINGH AND NAR — Punjab & Haryana High Court (2025-01-17)
• BAIDHARAK SINGH AND ANR v. HARDAM SINGH @ HARDAM DASS AND ORS — Punjab & Haryana High Court (2022-09-28)
• KRISHAN LAL AND ANOTHER v. M/S GOPI RAM SURINDER KUMAR COMMISSION AGENT — Punjab & Haryana High Court (2022-09-22)
• VIJAY PAL v. RAMJI LAL AND ORS — Punjab & Haryana High Court (2021-07-10)
• (O&M) SHAMSHER SINGH v. GURNAM SINGH & ORS — Punjab & Haryana High Court (2020-02-27)
• LADO v. KARAMBIR SINGH & ORS. — Punjab & Haryana High Court (2019-02-26)
• RAMESH CHANDER SHARMA v. POONAM GOYAL AND ANR — Punjab & Haryana High Court (2018-12-21)
• GRAM PANCHAYAT JATOLA v. SARAN DEVI AND ORS — Punjab & Haryana High Court (2018-04-02)
• (O&M) GURMUKH BALWINDER SINGH v. CHANAN SINGH AND ORS. — Punjab & Haryana High Court (2017-11-17)
• SONU @ DALBIR v. STATE OF HARYANA — Punjab & Haryana High Court (2017-10-07)