L.MOHAPATRA,. S.K.MISHRA

34 recorded High Court judgment(s) · 2010–2012

Courts

Disposal nature

Recent judgments

• SHREE SHYAM ROLLER v. OMBUDSMANI — Orissa High Court (2012-09-07)
• TUNA@JAGA@JAGANNATH v. STATE — Orissa High Court (2011-09-16)
• DIPU@DEEPAK KU.SAHU v. STATE — Orissa High Court (2011-09-05)
• PRADIPTA KU.PATTNAIK v. CHAIRMAN,ORISSA — Orissa High Court (2011-08-19)
• SHYAMA PR.TRIPATHY v. AISHWARYA SATPATHY — Orissa High Court (2011-08-05)
• PURANDAR v. UCO BANK — Orissa High Court (2011-07-12)
• JAGANNATH SAHOO v. BALARAM SAHOO — Orissa High Court (2011-05-20)
• PRASANT KU.SAHOO v. STATE — Orissa High Court (2011-05-18)
• N.SURYA RAO v. O.F.D.C.LTD. — Orissa High Court (2011-05-18)
• JAI BHAGWAN SANGWAN v. UNION OF INDIA — Orissa High Court (2011-05-06)