L.MOHAPATRA,. C.R.DASH

99 recorded High Court judgment(s) · 2010–2012

Courts

Disposal nature

Recent judgments

• DR.BASANT KUMAR v. STATE and ORS. — Orissa High Court (2012-10-12)
• DR.BASANTA KUMAR v. VICE-CHANCELLOR — Orissa High Court (2012-10-12)
• M/S VISAKHA ENTERPRI v. CENTRAL BANK OF IND — Orissa High Court (2012-10-11)
• UTKALMANI PARIDA v. STATE and ORS. — Orissa High Court (2012-10-08)
• SABAN MAJHI v. STATE and ORS. — Orissa High Court (2012-09-26)
• NEELACHAL BUILDERS v. ORHDC LTD. — Orissa High Court (2012-09-25)
• ABHI GOUDA v. STATE — Orissa High Court (2012-09-24)
• PANDU GAJRAI v. STATE — Orissa High Court (2012-09-21)
• ANTARYAMI RANA v. STATE — Orissa High Court (2012-09-21)
• SRIKARA MAJHI v. D.M.,UNITED BANK OF — Orissa High Court (2012-09-20)