L.MOHAPATRA,. B.K.PATEL

84 recorded High Court judgment(s) · 2008–2012

Courts

Disposal nature

Recent judgments

• ARDHA MANDANGI v. STATE — Orissa High Court (2012-08-17)
• NORTH WEST SALES and v. IFCI LTD. — Orissa High Court (2012-08-17)
• SHYAMA BISOI v. STATE — Orissa High Court (2012-08-08)
• DEBA HARIJAN v. STATE — Orissa High Court (2012-08-08)
• DR.MANOJ KU.GHOSAL v. O.U.A.T.,BBSR and ORS. — Orissa High Court (2012-08-02)
• PITA@PITABASA GOUDA v. STATE — Orissa High Court (2012-08-02)
• MUNIBAR MAHALIK v. B.M.,SBI — Orissa High Court (2012-08-01)
• RABINDRA ADHIKARI v. STATE — Orissa High Court (2012-07-26)
• BUDHINATH PRADHAN v. ORISSA RURAL HOUSING — Orissa High Court (2012-07-06)
• DR.SHYAMAL KU.SAHA v. STATE and ORS. — Orissa High Court (2012-06-26)