L.MOHAPATRA,. B.K.MISRA

20 recorded High Court judgment(s) · 2011–2012

Courts

Disposal nature

Recent judgments

• NIRMAL CH.DASH v. JANAKI DASH — Orissa High Court (2012-10-12)
• NIRMAL CH.DAS v. SMT.JANAKI DAS — Orissa High Court (2012-10-12)
• SURYA NARAYAN ACHARY v. STATE — Orissa High Court (2012-08-01)
• NIRMAL KU.PATTNAIK v. ADM,KHURDA and ANR. — Orissa High Court (2012-04-10)
• ELLEY PATTNAIK v. ADM,KHURDA — Orissa High Court (2012-04-10)
• BIDYADHAR BEHERA v. O.S.R.T.C — Orissa High Court (2012-02-24)
• BIDYADHAR BEHERA v. O.S.R.T.C. — Orissa High Court (2012-02-24)
• RAJASHREE GAJENDRA v. STATE and ORS. — Orissa High Court (2012-02-03)
• BUDHAN v. STATE — Orissa High Court (2012-01-09)
• MANOJ KUMAR PATI v. STATE BANK OF INDIA — Orissa High Court (2011-12-01)