L.MOHAPATRA

36 recorded High Court judgment(s) · 2000–2012

Courts

Disposal nature

Recent judgments

• BHAGIRATHI MOHANTY v. BHASKAR CHATTARJEE — Orissa High Court (2012-02-21)
• PRADIP KU.KHAITAN v. REGISTRAR OF COMPANI — Orissa High Court (2011-03-04)
• BAHLAB CH.SAHOO v. STATE — Orissa High Court (2011-03-04)
• ORISSA SPONGE IRON v. BHUSHAN ENERGY LTD. — Orissa High Court (2011-02-22)
• UMESH KU.PODDAR v. STATE and ORS. — Orissa High Court (2010-08-20)
• HRISHIKESH GIRI v. MADHUSUDAN PADHI — Orissa High Court (2010-07-31)
• D.M,N.I.CO.LTD. v. MST.RAJANI SETH — Orissa High Court (2010-03-04)
• PRAFULLA KU.PANDA v. GAGAN KU.DHAL — Orissa High Court (2009-02-20)
• NILAKANTHESWAR MAHAD v. LOCHANANA MAJHI — Orissa High Court (2008-05-23)
• MAHESWAR SAHOO v. COLLECTOR,BOLANGIR — Orissa High Court (2008-05-22)