L.C.BHADOO, VIJAY KUMAR SHRIVASTAVA

142 recorded High Court judgment(s) · 2002–2007

Courts

Disposal nature

Recent judgments

• JHAGAR SAI @ JHAGAR v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2007-03-23)
• KAWASI BUDHRAM v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2006-12-21)
• MANIRAM CHOUHAN v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2006-12-20)
• SANTOSH SHARMA v. STATE — Chhattisgarh High Court (2006-11-14)
• JAFARULLA KHAN v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2006-10-27)
• AGNU PRASAD v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2006-10-27)
• TEKRA NAGISIYA v. STATE — Chhattisgarh High Court (2006-10-27)
• LABDURAM @ SUKHRAM v. STATE — Chhattisgarh High Court (2006-10-26)
• TEKRA NAGASIYA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2006-10-26)
• GANESH RAM v. STATE OF C.G. — Chhattisgarh High Court (2006-10-26)