LexL.C.BHADOO, T. P. SHARMA
110 recorded High Court judgment(s) · 2008–2008
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 110 |
Disposal nature
| DISMISSED | 38 |
| ALLOWED | 30 |
| PARTLY ALLOWED | 23 |
| DISPOSED OFF | 11 |
| REJECTED | 4 |
| DISSMISS FOR DEFAULT/NON-PROSECUTION | 3 |
| NON PROSECUTION | 1 |
Recent judgments
- VARTA PANDRU v. STATE OF C.G. — Chhattisgarh High Court (2008-07-23)
- BISMILLA BI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2008-07-22)
- VIVEK BEHARA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2008-07-22)
- ARSHAD KHAN @ ASSU v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2008-07-22)
- SHEIKH USMAN v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2008-07-22)
- GUDDU @ RAMSEVAK v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2008-06-26)
- DEVNARAYAN and OTHERS v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2008-06-26)
- GENDRAM AND ANR. v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2008-06-26)
- DUNMUN @ SHIV KUMAR YADAV v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2008-06-26)
- RAMKESHRA @ RAMESHWAR v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2008-06-26)