LexL.C.BHADOO, DILIP RAOSAHEB DESHMUKH
45 recorded High Court judgment(s) · 2005–2007
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 45 |
Disposal nature
| DISMISSED | 23 |
| ALLOWED | 12 |
| PARTLY ALLOWED | 9 |
| DISPOSED OFF | 1 |
Recent judgments
- MAHESH SHUKLA v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2007-02-23)
- SONARAM PATEL AND ANOTHER v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2006-10-06)
- SANT RAM CHOUHAN v. STATE — Chhattisgarh High Court (2005-11-30)
- GORELAL v. STATE — Chhattisgarh High Court (2005-11-30)
- AMRATLAL @ AMMILAL v. STATE — Chhattisgarh High Court (2005-11-16)
- AMRATLAL @ AMMILAL v. STATE — Chhattisgarh High Court (2005-11-16)
- ROSHAN SAHU v. STATE — Chhattisgarh High Court (2005-10-07)
- BIRENDRA VERMA v. STATE — Chhattisgarh High Court (2005-10-05)
- RAMA KANT GAIKWAD v. CHETAN KUMAR AND OTHERS — Chhattisgarh High Court (2005-10-05)
- MANIRAM v. STATE — Chhattisgarh High Court (2005-10-05)