LexL.C.BHADOO, DHIRENDRA MISHRA
537 recorded High Court judgment(s) · 2001–2007
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 537 |
Disposal nature
| DISMISSED | 256 |
| ALLOWED | 179 |
| PARTLY ALLOWED | 44 |
| DISPOSED OFF | 43 |
| D.F.D.(DISSMISSED ON DEFAULT) | 14 |
| REJECTED | 1 |
Recent judgments
- ANNEPU PRASHANT v. STATE OF CHHATTISGARH and OTHERS — Chhattisgarh High Court (2007-09-21)
- ASHOK VERMA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2007-08-31)
- JANAK RAM v. STATE — Chhattisgarh High Court (2007-07-24)
- KAWAL SAI and ANR. v. STATE — Chhattisgarh High Court (2007-07-24)
- DHANU RAM v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2007-07-24)
- SHESHNATH TIWARI v. STATE — Chhattisgarh High Court (2007-07-24)
- LAXMI NARAYAN MISHRA AND ANOTHER v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2007-07-24)
- PADMA LOCHAN and ORS. v. STATE — Chhattisgarh High Court (2007-07-20)
- SAMPAT SINGH and ORS. v. STATE — Chhattisgarh High Court (2007-07-20)
- DINESH KUMAR v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2007-07-20)