LexL.C.BHADOO
4,038 recorded High Court judgment(s) · 1963–2022
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 4038 |
Disposal nature
| DISPOSED OFF | 1827 |
| DISMISSED | 1707 |
| ALLOWED | 411 |
| WITHDRAWN | 27 |
| INFRUCTUOUS | 23 |
| D.F.D.(DISSMISSED ON DEFAULT) | 11 |
| PARTLY ALLOWED | 10 |
| REJECTED | 9 |
Recent judgments
- CHHOTU LAL NISHAD v. CG.STATE POWER HOLDING COM. and ORS. — Chhattisgarh High Court (2022-03-22)
- RAM PRASAD BANGRE v. TIKESHWAR DYAL BISEN — Chhattisgarh High Court (2008-07-22)
- RAMESH CHANDRA VAISHNAV v. VIVEK DHANDH and ANR. — Chhattisgarh High Court (2008-07-22)
- MAHESH LAL AGRAWAL v. UNION OF INDIA AND OTHERS — Chhattisgarh High Court (2008-07-22)
- NAN SAI MINJ v. C.S.SHARMA and ORS. — Chhattisgarh High Court (2008-07-22)
- BARAN v. R.S.TIWARI — Chhattisgarh High Court (2008-07-22)
- BUDHRAM v. R.S.TIWARI — Chhattisgarh High Court (2008-07-22)
- TILAK RAM PATLE v. AJAY TIWARI — Chhattisgarh High Court (2008-07-16)
- MOHAN LAL SONBHADRA v. N.K.ASWAL AND OTHERS — Chhattisgarh High Court (2008-07-16)
- SANJAY KUMAR KASHYAP v. KAUSHLENDRA SINGH — Chhattisgarh High Court (2008-07-16)