LexKURIAN JOSEPH, . V.K. SHARMA
95 recorded High Court judgment(s) · 2010–2011
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 95 |
Disposal nature
| Disposed Off | 82 |
| Dismissed | 10 |
| DISPOSED OFF | 2 |
| Partly Allowed | 1 |
Recent judgments
- SATYA SHARMA v. STATE — Himachal Pradesh High Court (2011-07-29)
- SURYA MANI v. STATE — Himachal Pradesh High Court (2011-07-29)
- PARAM DEV v. STATE — Himachal Pradesh High Court (2011-07-29)
- PARAS RAM v. STATE — Himachal Pradesh High Court (2011-07-29)
- USHA RANI v. M.C.SHIMLA — Himachal Pradesh High Court (2011-07-29)
- DOGRI DEVI v. STATE — Himachal Pradesh High Court (2011-07-29)
- P D JOSHI v. HPSEB — Himachal Pradesh High Court (2011-07-29)
- BODH RAJ v. STATE — Himachal Pradesh High Court (2011-07-29)
- HET RAM v. STATE — Himachal Pradesh High Court (2011-07-29)
- CHHJJU RAM v. STATE — Himachal Pradesh High Court (2011-07-28)