KURIAN JOSEPH, . V.K. AHUJA

130 recorded High Court judgment(s) · 2010–2012

Courts

Disposal nature

Recent judgments

• RITA DEVI v. STATE — Himachal Pradesh High Court (2012-01-06)
• JASSI DEVI v. STATE — Himachal Pradesh High Court (2012-01-06)
• SHEETLA DEVI v. CHIEF EXECUTIVER OFFICER -CUM-SECRETARY — Himachal Pradesh High Court (2012-01-06)
• RETIRED EMPLOYEES WELFARE ASSOCIATION v. STATE — Himachal Pradesh High Court (2012-01-06)
• COURT ON ITS OWN MOTION v. CHIEF SECRETARY — Himachal Pradesh High Court (2012-01-06)
• KULWANT SINGH v. STATE — Himachal Pradesh High Court (2011-12-09)
• HUSAN AFROJ v. STATE — Himachal Pradesh High Court (2011-12-09)
• SEEMA RANI v. STATE — Himachal Pradesh High Court (2011-12-02)
• TARSEM BHARTI v. STATE — Himachal Pradesh High Court (2011-12-02)
• KRISHAN DUTT VASHISHT v. MADAN CHAUHAN — Himachal Pradesh High Court (2011-12-02)