LexKURIAN JOSEPH, T.R.RAMACHANDRAN NAIR
337 recorded High Court judgment(s) · 2006–2009
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 337 |
Disposal nature
| DISMISSED | 161 |
| DISPOSED OF | 116 |
| ALLOWED | 20 |
| REMANDED | 13 |
| CLOSED | 12 |
| PARTLY ALLOWED | 6 |
| DISMISSED AS WITHDRAWN | 4 |
| SETTLED IN ADALAT | 3 |
Recent judgments
- DIRECTOR OF URBAN AFFAIRS, TVM v. PONNAMMA — Kerala High Court (2009-06-17)
- THE DIRECTOR OF URBANAFFAIRS v. PONNAMMA — Kerala High Court (2009-06-17)
- V.GOPALAKRISHNAN NAIR v. STATE OF KERALA — Kerala High Court (2009-06-17)
- VISHALAKSHI v. NARAYANAN — Kerala High Court (2008-12-17)
- KORATH ABRAHAM v. DR.MAYA JOHN — Kerala High Court (2008-12-17)
- K.C.CHERIYA KUNHUNNI RAJA ALIAS v. SECRETARY GOVT.DEVASWOM ND OTHERS — Kerala High Court (2008-12-17)
- SUMI v. BABU — Kerala High Court (2008-09-03)
- PETER CHERIAN VELIYATHUMALIL v. M.K.ABRAHAM — Kerala High Court (2007-09-20)
- KUNHAMI v. NOORUNISA — Kerala High Court (2007-09-14)
- K.K.XAVIER v. N.A.MOHAN SINGH — Kerala High Court (2007-08-23)