KURIAN JOSEPH, . SANJAY KAROL

268 recorded High Court judgment(s) · 2010–2013

Courts

Disposal nature

Recent judgments

• RAJ KUMAR v. STATE OF HP — Himachal Pradesh High Court (2013-02-27)
• YASHODHA DEVI v. STATE OF HP — Himachal Pradesh High Court (2013-02-26)
• RAJINDER SINGH v. Y.S.PARMAR UNIVERSITY — Himachal Pradesh High Court (2013-02-26)
• SWATI v. STATE — Himachal Pradesh High Court (2013-02-25)
• DEVI DUTT v. STATE — Himachal Pradesh High Court (2013-02-25)
• DAYA RAM v. STATE — Himachal Pradesh High Court (2013-02-25)
• SANDEEP PATHANIA v. STATE — Himachal Pradesh High Court (2013-02-25)
• HEM SINGH v. HPSEB LTD — Himachal Pradesh High Court (2013-02-25)
• SUNIL KUMAR v. STATE — Himachal Pradesh High Court (2013-02-25)
• AMIT KUMAR v. STATE — Himachal Pradesh High Court (2013-02-25)