KURIAN JOSEPH, S.S.SATHEESACHANDRAN

117 recorded High Court judgment(s) · 2009–2009

Courts

Disposal nature

Recent judgments

• KANPHA LABS v. KOKARAN ENTERPRISES — Kerala High Court (2009-03-23)
• SAJI P.THOMAS v. CORPORATION OF COCHIN — Kerala High Court (2009-03-16)
• NIRMAN ENGINEERS v. STATE OF KERALA — Kerala High Court (2009-03-16)
• SOUMYA GEORGE v. DIRECTOR OF MEDICAL EDUCATION & ANOTHER — Kerala High Court (2009-03-16)
• P.V.NANI AMMA W/O. GOPALAN NAMBIAR v. THE SPECIAL TAHSILDAR (L.A.), AIRPORT, — Kerala High Court (2009-03-16)
• PUSHPAKUMARI v. THEKKUMKARA GRAMAPANCHAYATH — Kerala High Court (2009-03-16)
• ANILKUMAR v. THE SUB INSPECTOR OF POLICE — Kerala High Court (2009-03-16)
• KAMAL LAL v. THE C.I.OF POLICE,EZHUKONE AND ANOTHER — Kerala High Court (2009-03-16)
• V.MURALEEDHARA PANICKER v. KERALA STATE ROAD TRANSPORT CORPORATION — Kerala High Court (2009-03-16)
• STATE OF KERALA v. RUBY ROLLER FLOUR MILLS (P) LTD — Kerala High Court (2009-03-16)