KURIAN JOSEPH, K.T.SANKARAN

817 recorded High Court judgment(s) · 2006–2009

Courts

Disposal nature

Recent judgments

• STATE OF KERALA v. KUNNATH VINOD KUMAR — Kerala High Court (2009-06-18)
• M/S.ABDULLA IBRAHIM v. THE UNITED INDIA INSURANCE COMPANY — Kerala High Court (2009-04-08)
• A.R.GOPAKUMAR v. SAJI JOSEPH AND ORS. — Kerala High Court (2009-03-13)
• LT.COL.BIJU WARRIER v. APARNA NAMBIAR — Kerala High Court (2009-03-04)
• ARAVIND RAJ v. STATE OF KERALA — Kerala High Court (2009-01-30)
• KSRTC v. K.C.SUDARSANAN — Kerala High Court (2009-01-30)
• STATE OF KERALA v. P.T.RAMANUJAN — Kerala High Court (2009-01-30)
• SRI.VIPIN CHANDRAN v. DIRECTOR GENERAL OF POLICE & ORS. — Kerala High Court (2009-01-30)
• ARAVIND RAJ v. STATE OF KERALA — Kerala High Court (2009-01-30)
• T.T.DEVASSIA v. MARY PHILIP — Kerala High Court (2009-01-30)