LexKURIAN JOSEPH,HONRABLE . R.B. MISRA
43 recorded High Court judgment(s) · 2010–2013
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 43 |
Disposal nature
| Disposed Off | 36 |
| Dismissed | 7 |
Recent judgments
- MANGNI RAM v. UNION OF INDIA — Himachal Pradesh High Court (2013-05-22)
- LUDAR SINGH v. HRTC — Himachal Pradesh High Court (2013-03-04)
- BABITA THAKUR v. STATE — Himachal Pradesh High Court (2013-03-02)
- DHARAM PAL v. STATE — Himachal Pradesh High Court (2013-03-02)
- GOPAL SINGH v. STATE — Himachal Pradesh High Court (2013-03-02)
- PRATIBHA CHAUHAN v. STATE — Himachal Pradesh High Court (2013-03-02)
- SUDHEER KUMAR v. STATE — Himachal Pradesh High Court (2013-03-02)
- PAWAN KUMAR v. HPSEB LTD — Himachal Pradesh High Court (2013-03-02)
- RAKESH SHARMA v. STATE — Himachal Pradesh High Court (2013-03-02)
- HEM DUTT v. HPSEB LTD — Himachal Pradesh High Court (2013-03-02)