LexKURIAN JOSEPH
6,408 recorded High Court judgment(s) · 2005–2010
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 6408 |
Disposal nature
| DISPOSED OF | 5379 |
| DISMISSED | 446 |
| CLOSED | 298 |
| ALLOWED | 164 |
| DISMISSED AS INFRUCTUOUS | 63 |
| SETTLED IN ADALAT | 25 |
| DISMISSED AS WITHDRAWN | 10 |
| REMANDED | 9 |
Recent judgments
- CALICUT INSTITUTE OF ENGG. v. MURALEEDHARAN — Kerala High Court (2010-01-14)
- DRS.BHAGYALEKSHMI v. UNIVERSITY OF KERALA — Kerala High Court (2009-12-07)
- EKM DIST LABOUR-CUM-DEVELOPMENT CO.OP.BA v. PRASANNAKUMARI C.A. — Kerala High Court (2009-11-23)
- THE SECRETARY, KADAMAKKUDY GRAMA PANCHAY v. SHIBU MANUEL — Kerala High Court (2009-11-23)
- A.D.NARAYANAN v. STATE OF KERALA — Kerala High Court (2009-11-23)
- JINESH K.PAUL v. STATE OF KERALA — Kerala High Court (2009-10-30)
- M/S. HI-TECH TOWERS v. K.S.E.BOARD — Kerala High Court (2009-10-30)
- N.SREEMAN NAMPUTHIRI v. SASIDHARA — Kerala High Court (2009-10-30)
- T.LAKSHMANA THARAVANAR v. VISALAM — Kerala High Court (2009-10-30)
- ANTONY E.J.AND OTHERS v. KERALA PUBLIC SERVICE COMMISSION & ORS. — Kerala High Court (2009-10-30)