LexKURIAN JOSEPH, . DEV DARSHAN SUD
36 recorded High Court judgment(s) · 2010–2012
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 36 |
Disposal nature
| Disposed Off | 32 |
| Dismissed | 4 |
Recent judgments
- USHA RANI v. STATE — Himachal Pradesh High Court (2012-01-10)
- RAJ KUMAR ANGARIA v. STATE — Himachal Pradesh High Court (2012-01-09)
- HINDUSTAN PETROLEUM CORPORATION LTD v. MS GARG GAS SERVICE — Himachal Pradesh High Court (2012-01-09)
- RESHMA KAPOOR v. STATE — Himachal Pradesh High Court (2012-01-09)
- HEM RAJ v. STATE — Himachal Pradesh High Court (2012-01-09)
- PRITHI CHAND v. STATE — Himachal Pradesh High Court (2012-01-09)
- PRAVEEN CHANDER SINGH v. STATE — Himachal Pradesh High Court (2012-01-09)
- HP.STATE CO-OPERATIVE BANK v. KUNDAN LAL AT 2PM — Himachal Pradesh High Court (2012-01-03)
- RAVINDER SINGH v. STATE — Himachal Pradesh High Court (2012-01-03)
- BHAWANI SINGH v. STATE — Himachal Pradesh High Court (2012-01-03)