KURIAN JOSEPH, A.K.BASHEER

75 recorded High Court judgment(s) · 2007–2008

Courts

Disposal nature

Recent judgments

• STATE OF KERALA v. KUNJUMON V.VARGHESE — Kerala High Court (2008-07-10)
• ABRAHAM MATHEW v. M.MOHANKUMAR — Kerala High Court (2007-08-07)
• ELSON MANI v. ITTIACHAN JACOB — Kerala High Court (2007-07-25)
• V.K.SHAMSUDHEEN v. JOSEMON ANTONY. — Kerala High Court (2007-07-25)
• DEEPA v. E.K.JEEVARAJ — Kerala High Court (2007-07-25)
• T.M.MATHEW v. REMANI @ MARY MATHEW — Kerala High Court (2007-03-23)
• K.S.I.D.C. v. KADENGAL MOHAMMED — Kerala High Court (2007-01-25)
• STATE v. K. DEVAPRASAD — Kerala High Court (2007-01-25)
• T.P.SANTHA v. SPECIAL TAHSILDAR (LA) AIRPORT, KANNUR — Kerala High Court (2007-01-25)
• STATE OF KERALA v. KOTTAN — Kerala High Court (2007-01-25)