KUNDAN SINGH

673 recorded High Court judgment(s) · 1994–2003

Courts

Gujarat High Court

673

38-RULE ABSOLUTE/ALLOWED @ FH	385
39-RULE DISCHARGED/DISMISSED @ FH	123
46-ANY OTHER MODE @ FH	99
26-DISMISSED @ ADM.STAGE	19
35-ANY OTHER MODE @ ADM.STAGE	17
42-RULE DISCHARGED @ FH	11
43-DISMISSED FOR DEFAULT @ FH	7
40-WITHDRAWN @ FH	6

PATEL HINABEN JASWANTBHAI v. STATE OF GUJARAT — Gujarat High Court (2003-12-12)
PATEL MRUDULABEN KODARBHAI v. STATE OF GUJARAT — Gujarat High Court (2003-12-12)
PATEL NIKETABAHEN NATVARLAL v. STATE OF GUJARAT — Gujarat High Court (2003-12-12)
SHIKHAR YARNS PVT. LTD. v. SURAT PEOPLE'S CO-OPERATIVE BANK LTD. — Gujarat High Court (2003-12-05)
SADHU MANUPRASAD CHATURDAS v. DEPUTY DIRECTOR (TRAINING) — Gujarat High Court (2003-11-20)
GUNVANTBHAI JAMNADAS MANDALIA v. STATE OF GUJARAT' — Gujarat High Court (2003-11-20)
CHANDRAKANT M THAKKAR v. GUJARAT HOUSING BOARD THRO' HOUSING COMMISSIONER — Gujarat High Court (2003-11-07)
ISHAWARBHAI VANMALIBHAI PATEL v. STATE OFGUJARAT — Gujarat High Court (2003-11-06)
ISHVERBHAI UMEDBHAI v. SHIVRAM SHANKARDAS — Gujarat High Court (2003-11-05)
GANGABEN D/O BHAILALBHAI L. PARMAR v. COMPETENT OFFICER & ADDL COLLECTOR — Gujarat High Court (2003-10-17)