KUMARI SANJU PANDA,. PRAMATH PATNAIK
465 recorded High Court judgment(s) · 2019–2021
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| Orissa High Court | 465 |
Disposal nature
| Disposed Off | 365 |
| Withdrawn | 49 |
| Dismissed | 29 |
| Dismissed For Default/Non-Prosecution | 11 |
| Not Pressed | 5 |
| Dropped | 2 |
| Infructuous | 2 |
| Rejected | 1 |
Recent judgments
- STATE v. PRABHAKAR PALTASINGH — Orissa High Court (2021-04-20)
- SASMITA LENKA v. DEBI PR.MOHANTY — Orissa High Court (2021-04-20)
- ARJUN CHOUDHURY v. UNION OF INDIA — Orissa High Court (2019-10-01)
- RAMA CHANDRA MALI v. UNION OF INDIA — Orissa High Court (2019-10-01)
- SHREE SHREE LAXMINARAYAN MOHAPARABHU @ SRI NARAYAN MOHAPRABHU,BIJE v. STATE OF ODISHA — Orissa High Court (2019-10-01)
- VASI NAYAK v. STATE OF ODISHA — Orissa High Court (2019-10-01)
- MADHAB CHANDRA BEHERA v. STATE OF ODISHA — Orissa High Court (2019-09-30)
- SAROJKANTA PATTANAIK v. STATE OF ODISHA — Orissa High Court (2019-09-30)
- RABINDRA NATH DAS v. STATE OF ORISSA — Orissa High Court (2019-09-30)
- SRINIBAS HOTA v. STATE OF ODISHA — Orissa High Court (2019-09-30)
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