KUMARI SANJU PANDA
4,155 recorded High Court judgment(s) · 2008–2021
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 4155 |
Disposal nature
| Disposed Off | 3566 |
| Dismissed | 420 |
| Withdrawn | 69 |
| Rejected | 54 |
| Not Pressed | 19 |
| Infructuous | 15 |
| Lok Adalat Disposal | 4 |
| Allowed | 4 |
Recent judgments
- PRABHURANJAN NAYAK v. STATE OF ODISHA — Orissa High Court (2021-01-27)
- CHANDRA DAS v. STATE OF ODISHA — Orissa High Court (2021-01-27)
- MANAMOHAN MAHAKUD v. STATE OF ODISHA — Orissa High Court (2021-01-27)
- SEKHAR DHANUKA@AGARWAL v. STATE OF ODISHA — Orissa High Court (2021-01-27)
- BASANT KUMAR BEHERA v. STATE OF ODISHA — Orissa High Court (2021-01-27)
- RAMESH BEHERA v. STATE OF ODISHA — Orissa High Court (2021-01-27)
- NANDALAL@NANDA BIBHAR v. STATE OF ODISHA — Orissa High Court (2021-01-27)
- MANAS KUMAR BEHERA v. STATE OF ODISHA — Orissa High Court (2021-01-27)
- PUSPA MALIK@KAUSHALYA v. STATE OF ODISHA — Orissa High Court (2021-01-27)
- NARENDRA ROUT v. STATE OF ODISHA — Orissa High Court (2021-01-27)
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