KUMARI SANJU PANDA (ACJ),. S.K.SAHOO

157 recorded High Court judgment(s) · 2020–2020

Courts

Orissa High Court

157

Disposed Off	124
Withdrawn	21
Dismissed	6
Infructuous	2
Not Pressed	2
Allowed	1
Dismissed For Default/Non-Prosecution	1

MAHANADI COALFIELDS LTD v. CLAIMS COMMISSION — Orissa High Court (2020-03-19)
BANAMBAR SAHOO v. STATE OF ODISHA — Orissa High Court (2020-03-16)
M/S. B.G. PHARMACEUTICALS LTD. v. STATE OF ODISHA — Orissa High Court (2020-03-06)
SIDHARTH RAY v. BANK OF BARODA — Orissa High Court (2020-03-06)
SUDHAKAR LENKA v. UNION OF INDIA — Orissa High Court (2020-03-05)
SAMBHU CHARAN NATH SHARMA v. UNION OF INDIA — Orissa High Court (2020-03-05)
HARI HAR KHILARI v. STATE OF ODISHA — Orissa High Court (2020-03-05)
RANJAN KUMAR SAHOO v. AUTHORIZED OFFICER CANARA BANK — Orissa High Court (2020-03-03)
SANTOSH KUMAR JENA v. STATE OF ORISSA — Orissa High Court (2020-03-02)
SARAT KUMAR MOHANTY v. UNION OF INDIA — Orissa High Court (2020-02-27)