KUMARI SANJU PANDA (ACJ)
54 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 54 |
Disposal nature
| Disposed Off | 53 |
| Withdrawn | 1 |
Recent judgments
- ANIRUDHA DASH v. STATE OF ODISHA — Orissa High Court (2020-04-15)
- GANESH @ GANESH CHANDRA BARIK v. STATE OF ODISHA — Orissa High Court (2020-04-15)
- DR.KALI PRASAD RATH v. STATE OF ODISHA — Orissa High Court (2020-04-15)
- GYANDEV NEMALPURI v. STATE OF ODISHA — Orissa High Court (2020-04-15)
- BABU @ RANJEET KUMAR PALATA v. STATE OF ODISHA — Orissa High Court (2020-04-15)
- ASHOK KUMAR MALLIK v. STATE OF ODISHA — Orissa High Court (2020-04-15)
- SIDDHARTHA SWAYAM ROUT v. STATE OF ODISHA — Orissa High Court (2020-04-15)
- KARTIK JAREL v. STATE OF ODISHA — Orissa High Court (2020-04-15)
- PRASHANTA KUMAR NAYAK @ PRASANT NAYAK v. STATE OF ODISHA — Orissa High Court (2020-04-15)
- B.BHASKAR RAO v. STATE OF ODISHA — Orissa High Court (2020-04-15)
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