KUMARI PRABHA SHARMA

214 recorded High Court judgment(s) · 2020–2021

Courts

Disposal nature

Recent judgments

• PRAKASH CHANDRA v. STATE OF RAJASTHAN — Rajasthan High Court (2021-05-06)
• BALU RAM v. STATE — Rajasthan High Court (2020-11-02)
• RAMESH v. STATE — Rajasthan High Court (2020-10-22)
• NARAYAN DAS v. STATE — Rajasthan High Court (2020-10-22)
• SMT RAMILA v. STATE — Rajasthan High Court (2020-10-22)
• KAILASH v. STATE — Rajasthan High Court (2020-10-22)
• RAM SINGH v. STATE — Rajasthan High Court (2020-10-22)
• JAGDISH v. STATE — Rajasthan High Court (2020-10-09)
• MANGLA RAM v. STATE — Rajasthan High Court (2020-10-09)
• BHUPENDRA SINGH @ BHOPLA v. STATE — Rajasthan High Court (2020-10-09)