KUMAR RAJARATNAM

27 recorded High Court judgment(s) · 1998–2001

Courts

Disposal nature

Recent judgments

• MAHADEVAPPA S/O YELLAPPA PATTADAKAL v. THE TALUK SOCIAL WELFARE OFFICER SAUNDATTI TALUK — Karnataka High Court (2001-04-12)
• SUDHA M SHENOY v. A R OF MONEY LENDERS & ORS — Karnataka High Court (1998-06-30)
• FAKEERGOUDA v. STATE & ORS — Karnataka High Court (1998-06-30)
• SYED KABIR SHAH v. KAT, B'LORE & ORS — Karnataka High Court (1998-06-30)
• U.MAHABALA RAO v. THE STATE & ORS. — Karnataka High Court (1998-06-16)
• ADEMANE GOPALAIAH AND ORS. v. STATE AND ORS. — Karnataka High Court (1998-06-16)
• R.D.MODEGEKAR v. THE DY REGISTRAR OF CO-OP SOC & ORS. — Karnataka High Court (1998-06-08)
• FAKIRAPPA VIRUPAXAPPA KALLUR v. STATE & ORS — Karnataka High Court (1998-06-08)
• NAMDEV M HOOVANNAVAR v. STATE & ORS — Karnataka High Court (1998-06-08)
• SMT.MAMAJUNI. v. K.A.T.,B'LORE & ORS. — Karnataka High Court (1998-06-05)