LexKUM. NUTAN D. SARDESSAI, C. V. BHADANG
80 recorded High Court judgment(s) · 2016–2019
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 80 |
Disposal nature
| Disposed of | 32 |
| Dismissed | 19 |
| Allowed | 19 |
| Withdrawn | 6 |
| Partly allowed | 3 |
| Delay condoned | 1 |
Recent judgments
- RAJU GAWAS., v. STATE OF GOA, THR. THE CHIEF SECRETARY AND 22 ORS., — Bombay High Court (2019-11-22)
- PILERNE CITIZENS FORUM, THR. ITS SECRETARY, HILLARIO LOBO., v. STATE OF GOA, THR. ITS CHIEF SECRETARY, GOVT. OF GOA AND 18 ORS., — Bombay High Court (2019-11-22)
- GOAN HOTELS AND REALTY PVT. LTD., REP. THR. ITS AUT. REP., BRIG. S. C. K. PURI., v. THE SECRETARY, VILLAGE PANCHAYAT OF CURCA AND 3 ORS., — Bombay High Court (2019-11-22)
- PARIMAL GAUNS DESAI AND 5 ORS., v. VIDYA VIKAS MANDAL, THR. ITS SECRETARY AND 4 ORS., — Bombay High Court (2019-11-19)
- GOPAL SHIVA NAIK AND ANR., v. STATE OF GOA, THR. THE SECRETARY (PANCHAYATS) AND 4 ORS., — Bombay High Court (2019-10-22)
- SRIRAM RAMESH CHODANKAR., v. STATE OF GOA, THR. CHIEF SECRETARY AND ANR., — Bombay High Court (2019-10-21)
- VINESH FAL DESSAI, PRESENTLY SERVING SENTENCE AT CENTRAL JAIL, COLVALE., v. THE INSPECTOR GENERAL OF PRISONS, PANAJI AND 3 ORS., — Bombay High Court (2019-10-21)
- -- v. THE STATE OF GOA, THROUGH ITS CHIEF SECRETARY, PANAJI AND 4 ORS., — Bombay High Court (2019-10-21)
- TUSHAR MALIK., v. REGISTRAR OF CO-OPERATIVE SOCIETIES, GOVT. OF GOA AND 3 ORS., — Bombay High Court (2019-10-21)
- MAPUSA GOA ENTERPRISES, THR. ITS PARTNER, ANIRUDH GARG., v. STATE OF GOA, THR. CHIEF SECRETARY, GOVT. OF GOA AND 5 ORS., — Bombay High Court (2019-10-21)