KUM. NUTAN D. SARDESSAI

1,933 recorded High Court judgment(s) · 2016–2021

Open in Lexace · Search this judge's cases

Courts

Bombay High Court

1933

Disposal nature

Disposed of	1336
Allowed	254
Dismissed	176
Withdrawn	66
Granted	58
Delay condoned	11
Partly allowed	8
Dismissed for default	7

Recent judgments

MR. KAMALUDIN SUMANI, REP BY HIS ATTORNEY MR. AMIN MEHENDIBHAI SOMAI. v. MR. MANUEL BARETTO XAVIER(SINCE DECEASED) AND 6 ORS., — Bombay High Court (2021-07-20)
PANKAJ GANA PAWAR, PRESENTLY LODGED AT COLVALE JAIL, THR. VIJAYA GANA PARWAR., v. STATE, THR. POLICE INSPECTOR, CURCHOREM POLICE STATION, CURCHOREM., — Bombay High Court (2020-08-14)
MUTTANA @ MUTAPPA ANAWALAD, PRESENTLY AT COLVALE JAIL, THR. HARESH NARVEKAR., v. STATE OF GOA, THR. COLLEM POLICE STATION, COLLEM AND ANR., — Bombay High Court (2020-08-11)
KISHAN HARIJAN @ KISHAN PAWAR, PRESENTLY IN COLVALE JAIL, THR. MAHADEV UTTAM HARIJAN., v. STATE OF GOA, THR. POLICE INSPECTOR, BICHOLIM, POLICE STATION, BICHOLIM., — Bombay High Court (2020-08-04)
CLITONIO PINTO., v. VISHAL KUNDAIKAR AND ANR., — Bombay High Court (2020-07-31)
MOHAMMAD KHALID SIDDIQUE, PRESENTLY IN JUDICIAL CUSTODY, AT CENTRAL JAIL COLVALE., v. POLICE INSPECTOR, MAPUSA POLICE STATION, MAPUSA AND ANR., — Bombay High Court (2020-07-31)
BAHADUR KHAN, PRESENTLY IN JUDICIAL CUSTODY, THR. BARKAT KHAN., v. STATE OF GOA, AS REP. OFFICER IN CHARGE, VALPOI POLICE STATION, VALPOI AND ANR., — Bombay High Court (2020-07-30)
NARESH SHAKYA v. SHAIKH HAMIND MOHAMMED — Bombay High Court (2020-07-20)
KRISHNA SAVLO NAIK, PRESENTLY AT CENTRAL JAIL COLVALE, THR. SUMEDHA G. NAIK., v. THE STATE OF GOA, THR. POLICE INSPECTOR, PORVORIM POLICE STATION, PORVORIM., — Bombay High Court (2020-07-17)
VIJAY KARBOTKAR., v. STATE, THR. POLICE INSPECTOR, PORVORIM, POLICE STATION, PORVORIM AND ANR., — Bombay High Court (2020-07-14)