KUM. INDIRA JAIN

590 recorded High Court judgment(s) · 2015–2017

Courts

Bombay High Court

590

C.A. Disposed off	272
ALLOWED	87
Dispossed Off/Dismiss for Default	62
OTHERS DISPOSED OFF	50
Admitted/Allwd/Granted/Rule Absolute	37
DISMISSED	19
Withdrawn	17
Dismissed/Rule Discharged	17

SHRI. SANJAY S/O GUNWANT BAND v. KRUNAL RAJENDRA LADIKAR AND OTHERS — Bombay High Court (2017-12-12)
SAU. CHANDRAKALA W/O NANDKISHOR YERNE v. THE HONBLE MINISTER, STATE OF MAHARASHTRA, VILLAGE DEVELOPMENT DEPARTMENT, MUMBAI AND OTHERS — Bombay High Court (2017-12-12)
VINOD S/O. DAYARAM KUTHE (IN JAIL) v. THE STATE OF MAHARASHTRA THR. P.S.O. P.S. AARVI DIST. WARDHA — Bombay High Court (2017-12-04)
MOHAN AMBADAS MESHRAM v. STATE OF MAHARASHTRA THR. POLICE STATION OFFICER SINDEWAHIN POLICE STATION CHANDRAPUR — Bombay High Court (2017-12-04)
BABLU AKHILESH @ LOKHNATH MUNSWAMI PILLAI v. THE STATE OF MAHARASHTRA THR. PSO KAMPTEE DIST. NAGPUR — Bombay High Court (2017-12-04)
SANTOSH S/O. SITARAM SHINDE v. STATE OF MAHARASHTRA THR. POLICE STATION OFFICER P.S. KHADAN AKOLA — Bombay High Court (2017-12-04)
M/S DAGOBA MAHADURE INDUSTRIES, NAGPUR THORUGH ITS PARNTER MANOHAR S. MAHADURE v. JITENDRA S/O BHAVARLAL SARDA AND OTHERS — Bombay High Court (2017-11-30)
MOHAMMAD YUSUF QUAZI v. THE STATE OF MAHARASHTRA THR. POLICE STATION OFFICER POLICE STATION NANDANVAN NAGPUR — Bombay High Court (2017-11-30)
SANDEEP @ SONU S/O. HARI VERMA (IN JAIL) v. THE STATE OF MAHARASHTRA THR. POLICE STATION OFFICER POLICE STATION GITTIKHADAN DIST. NAGPUR — Bombay High Court (2017-11-30)
RAJU JAISHRIRAM TELGOTE (LANGDA) v. STATE OF MAHARASHTRA THR. POLICE STATION OFFICER POLICE STATION AKOT CITY, DIST. AKOLA — Bombay High Court (2017-11-23)