KUM. I.K. JAIN

675 recorded High Court judgment(s) · 2015–2016

Courts

Bombay High Court

675

DISPOSED OFF	302
APPLICATION ALLOWED	226
DISMISSED	54
LEAVE TO APPEAL GRANTED/REFUSED	31
DELAY CONDONATED/REJECTED.	25
APPEAL ALLOWED/REVERSED	10
PARTLY ALLOWED AND PARTLY DISMISSED	7
RULE ABSOLUTE	6

SAMEER S/O. SHAIKH BASHEER AND ANR. v. THE STATE OF MAHARASHTRA — Bombay High Court (2016-05-06)
ANIL S/O. RAJDAYAL RAI v. THE STATE OF MAHARASHTRA — Bombay High Court (2016-05-06)
SHAIKH RASHID SHAIKH IQBAL @ ABDUL RASHID ABDUL IQBAL SALMANI AND OTHERS v. THE STATE OF MAHARASHTRA — Bombay High Court (2016-05-06)
ASHOK S/O DATTATRAYA JADHAV v. THE STATE OF MAHARASHTRA — Bombay High Court (2016-05-06)
DIVYA @ HEMA JITENDRA BHATIA v. THE STATE OF MAHARASHTRA — Bombay High Court (2016-05-06)
RAMDAS S/O. ANANDRAO TARU v. ASHOK S/O DATTATRAYA JADHAV AND ANR. — Bombay High Court (2016-05-06)
APPASAHEB @ APPARAO BABURAO SHENDGE AND OTHERS v. THE STATE OF MAHARASHTRA — Bombay High Court (2016-05-06)
ASHOK S/O RAJARAM GHODE v. THE STATE OF MAHARASHTRA — Bombay High Court (2016-05-05)
VINAYAK S/O. ANIL VISPUTE v. THE STATE OF MAHARASHTRA — Bombay High Court (2016-05-05)
VAISHANAVI W/O. BADRINATH TAYADE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2016-05-05)