KULDIP SINGH,. LISA GILL

36 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• HIMANSHU SHARMA v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2018-11-15)
• SUKHWINDER SINGH AND ORS v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2018-11-15)
• HOMEOPATHIC MEDICAL COLLEGE & HOSPITAL v. UNION OF INDIA & ORS — Punjab & Haryana High Court (2018-11-15)
• JBDM COLLEGE OF SPECIAL EDUCATION v. REHABILITATION COUNCIL OF INDIA & ORS — Punjab & Haryana High Court (2018-11-15)
• RAJESH KHANDELWAL AND ANOTHER v. THE HARYANA REAL ESTATE REGULATORY AUTHORITY AND ANOTHER — Punjab & Haryana High Court (2018-11-15)
• PREETI SHARMA (MINOR) AND ANOTHER v. STATE OF HARYANA & OTHERS — Punjab & Haryana High Court (2018-11-15)
• JAWAHAR LAL & ORS v. STATE OF HARYANA & ANR — Punjab & Haryana High Court (2018-11-15)
• KIRAN AND ANOTHER v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2018-11-14)
• DESH RAJ v. HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS — Punjab & Haryana High Court (2018-11-14)
• VIKAS PARKS PRIVATE LIMITED v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2018-11-14)